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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(2) in The Orissa Veterinary Practitioners Act, 1969

(2)All moneys credited to the Orissa Veterinary Council Fund shall forthwith be deposited in the State Bank of India, Bhubaneswar to the credit of an account to be called "the Orissa Veterinary Council Fund Account".