Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(3)(b) in Haryana Juvenile Justice (Care and Protection of Children) Rules, 2002

(b)individual problems of juveniles, family contacts, and adjustment, economic problems and institutional adjustment etc.;