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Allahabad High Court

Arvind Kumar Chaurasiya vs State Of U.P. And Others on 2 August, 2010

Author: Shishir Kumar

Bench: Shishir Kumar

Court No. - 38

Case :- WRIT - A No. - 44415 of 2010

Petitioner :- Arvind Kumar Chaurasiya
Respondent :- State Of U.P. And Others
Petitioner Counsel :- Gulab Chandra
Respondent Counsel :- C. S. C.

Hon'ble Shishir Kumar J.

 

The case has been taken up in the revised list. Nobody appears on behalf of the petitioner to press this petition. List in the next cause list. Order Date :- 2.8.2010 NS