Allahabad High Court
Arvind Kumar Chaurasiya vs State Of U.P. And Others on 2 August, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 38 Case :- WRIT - A No. - 44415 of 2010 Petitioner :- Arvind Kumar Chaurasiya Respondent :- State Of U.P. And Others Petitioner Counsel :- Gulab Chandra Respondent Counsel :- C. S. C. Hon'ble Shishir Kumar J.
The case has been taken up in the revised list. Nobody appears on behalf of the petitioner to press this petition. List in the next cause list. Order Date :- 2.8.2010 NS