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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(10) in The Tamil Nadu Electricity Supply Code, 2004

(10)Dishonoured cheque service charge. - The licensee shall collect service charges as specified by the Commission, from time to time, from the consumer, when a cheque given by the consumer is returned by the Bank for any reason whatsoever.