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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(a) in The National Co-Operative Development Corporation Act, 1962

(a)by way of grant each year, such sum of money as is required by the Corporation for giving subsidies to State Governments and for meeting its administrative expenses; [***] [The word "and" omitted by Act 3 of 1974, Section 10 (w.e.f. 7-4-1975)]