Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(g) in The Punjab Market Committees (Class IV) Service Rules, 1989 (g)'Service' means the Market Committee [Group-D] [Substituted '(Class IV)' by Notification No. G.S.R. 72/P.A.23/1961/S.43/Amd./2018, dated 12.9.2018 (w.e.f. 27.1.1989).] Service.
