Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(5) in The Orissa Intensive Cultivation Scheme Loans Rules, 1951 (5)The disbursing officer may not increase the total amount of the loan sanctioned on a joint or single application, but may reduce the total, or correct obvious mistakes.
