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Chattisgarh High Court

Ku.Shilpa Thakur And Ors vs State Of Chhattisgarh And Ors. 27 ... on 24 July, 2018

                              HIGH COURT OF CHHATTISGARH, BILASPUR
                                               Order Sheet
                                          WPS No. 2962 of 2014
                         Ku. Shilpa Thakur and others -v- State of Chhattisgarh and
                                                  others
                              WPS Nos. 5559/2014, 3107/2014, 6681/2014, 6684/2014,
                             6686/2014, 666/2015, 670/2015, 1711/2015 and 1715/2015




24-7-2018

Shri V. G. Tamaskar and Shri J.N. Nande, counsel for their respective petitioners.

Shri Dheeraj Wankhede, Govt. Adv. for the State. As prayed by counsel for the State, list the matter for final hearing on 30-7- 2018.

Sd/-

(Sharad Kumar Gupta) Judge Pathak