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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1)(c) in Punjab Home Guards and Civil Defence (Class I) Service Rules, 1988

(c)in case of a Battalion Commander or Commandant C.T.I., -
(i)twenty-five per cent by direct appointment from amongst the persons who -