Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 77A in Karnataka Agricultural Produce Marketing Act 1966 77A. [ [Substituted by Act 19 of 1969 w.e.f. 1.5.1968; Act 17 of 1980 w.e.f. 30.6.1979; Act 16 of 1991 w.e.f. 1.8.1991; Act 13 of 2002 w.e.f. 11.4.2002; Act 20 of 2016 w.e.f. 27.07.2016; See foot note below section 10] [xxx]
