Himachal Pradesh High Court
Unknown vs M/S Hti Associates V. Vinod Sood on 20 March, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
M/s HTI Associates v. Vinod Sood .
Civil Suit No. 12 of 2021 20.3.2023 Present Mr. G.C. Gupta, Senior Advocate with Mr. C.N. Singh, Advocate, for the plaintiff.
Mr. Vikram Thakur, Advocate, for defendant Nos. 1 and 2.
Mr. Manmohan Katoch, Advocate, for defendant No.3.
Since, learned senior counsel for defendant No.3 is not available today, prayer has been made for an adjournment. Prayer allowed as not opposed.
List on 27.4.2023.
(Sandeep Sharma) Judge March 20, 2023 (vikrant) ::: Downloaded on - 20/03/2023 20:33:28 :::CIS