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[Cites 0, Cited by 0] [Section 661] [Entire Act]

Bengal Presidency - Subsection

Section 661(a) in Police Regulations, Bengal , 1943

(a)Without a reference to the Deputy Inspector-General of the Ranger a Superintendent shall not make any permanent change in the number of officers allotted for any prescribed duty or to any police-station in the district or undertake any new duties of a permanent nature.