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[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(8)(iv) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(iv)in relation to a specific endowment attached to two or more such institutions, any Court which would have jurisdiction as aforesaid in relation to either all or any of such institutions ;