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[Cites 0, Cited by 0] [Section 702] [Entire Act]

Bengal Presidency - Subsection

Section 702(e) in Police Regulations, Bengal , 1943

(e)Advances under article 159, Civil Account Code, limited to actual expenses may be made to Inspectors and all non-gazetted police officers employed on escort duty or camp guard if required to perform journeys by road, steamer or railway for which travelling allowance is admissible under the Fundamental and Subsidiary Rules.