Section 111(b) in The Maharashtra Co-Operative Societies Act, 1960
(b)any other society permitted by the Registrar under section 142 to function as a [CO-Operative Agriculture and Rural Multipurpose Development Banks] [These words were substituted for the words 'Agriculture and Rural Development Bank. 'by Maharashtra 41 of 2065, (w.e.f. 25-8-2005) Section 8.]
