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[Cites 0, Cited by 7] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(6) in The Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974

(6)Notwithstanding anything contained in any other law and save as otherwise provided in this section, no person against whom a detention order made under this Act is in force shall be released whether on bail or bail bond or otherwise.