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NCT Delhi - Section

Section 25 in The Delhi Pharmaceutical Sciences and Research University Act, 2008

25. Regulations.

- The authorities of the University may make Regulations consistent with this Act, the Statutes and the Ordinances, in the manner prescribed by the Statutes for the conduct of their own business and the business of the committees, if any appointed by them and not provided for by this Act, the Statutes or the Ordinances.