Andhra Pradesh High Court - Amravati
M/S. Zuari Cement Ltd vs The Union Of India And Others on 30 March, 2026
APHC010299702013 Bench
IN THE HIGH COURT OF ANDHRA PRADESH
Sr.No:-
AT AMARAVATI WL-12
[3552]
WRIT PETITION NO: 21587 of 2013
M/s. Zuari Cement Ltd. ...Petitioner
Vs.
The Union of India and others ...Respondents
**********
Advocate for Petitioner : - Advocates for Respondents : -
CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE CHALLA GUNARANJAN DATE : 30th March 2026 PC:
None for the parties. List on 15.04.2026 under the column 'for dismissal'.
DHIRAJ SINGH THAKUR, CJ CHALLA GUNARANJAN, J kbs