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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(j) in Orissa State Financial Corporation (Staff) Regulations, 1975

(j)"Average pay" means the average monthly pay earned while on duty during the ten complete calendar months immediately preceding the month in which the employee proceeds on leave and in the case of an employee who has not been on duty for more than a year the average monthly pay earned while on duty during the calendar months immediately preceding the months in which he/she proceeds on leave;