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[Cites 0, Cited by 0] [Section 70E] [Entire Act]

State of Haryana - Subsection

Section 70E(3) in Haryana Municipal Corporation Election Rules, 1994

(3)The seal used for securing the control unit of voting machine shall be fixed in such manner that after the unit has been sealed, it is not possible to press the "result section" without breaking the seal.