Madhya Pradesh High Court
Smt. Komal vs The State Of Madhya Pradesh on 11 September, 2019
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 MCRC-45172-2018 The High Court Of Madhya Pradesh MCRC-45172-2018 (SMT. KOMAL Vs THE STATE OF MADHYA PRADESH) 13 Gwalior, Dated : 11-09-2019 Parties as before.
It is informed that arguing counsel for the applicant is not available to argue the matter.
As prayed, list this matter after four weeks.
(S. A. DHARMADHIKARI) JUDGE Durgekar SANJAY N. DURGEKAR 2019.09.11 14:52:59 +05'30'