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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(5) in Islamic University of Science and Technology, Kashmir Act, 2005

(5)The Executive Council shall be the executive body of the University, and its constitution and the terms of the office of its members other than ex officio members, shall be prescribed by the Statutes.