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[Cites 0, Cited by 0] [Section 1041] [Entire Act]

Bengal Presidency - Subsection

Section 1041(a) in Police Regulations, Bengal , 1943

(a)The qualifications for the grant of the Indian Police Medal shall be as follows:-
(i)Conspicuous gallantry.
(ii)Valuable services characterised by resource and devotion to duty, including prolonged service of ability and merit.