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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(b) in The Registration (Orissa Amendment) Act, 1989

(b)for the words, letters and figure cause the Will to be copied in his Book No. 311", the words, letters and figure "cause a true copy of the Will to be made and filed in his Book No. 311" shall be substituted.