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State of Andhra Pradesh - Section

Section 40 in Andhra Pradesh Education Act, 1982

40. Budget of Education Fund: -

(1)On or before the prescribed date, every local authority for which an education fund has been constituted under Section 35 shall submit to the Government through the Director in such form as may be prescribed a budget for the ensuing financial year showing the income and expenditure relating to such fund.
(2)The Government may pass such orders as they think fit in respect of the budget and the local authority concerned shall carry out such orders.