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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(b) in The Rajasthan And Madhya Pradesh (Transfer Of Territories) Act, 1959

(b)the State Electricity Boards constituted under the Electricity (Supply) Act, 1948 (54 of 1948), for the said States.