Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Odisha - Subsection Section 33(a) in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989 (a)receive or convey opium or medicine containing opium which is not covered and accompanied by transport pass from an officer only empowered in this behalf, or
