Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 16 in The South Asian University Act, 2008

16. Executive Council.

(1)The Executive Council shall be the executive body of the University and shall exercise powers to give effect to the directions or decisions of the President and the Governing Board.
(2)The constitution of the Executive Council, the term of office of its members and its powers and functions shall be such as may be prescribed by the Statutes.