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Patna High Court - Orders

Bikash Chnadra Singh vs Administrator Cum Managing Dir on 12 January, 2017

Author: Shivaji Pandey

Bench: Shivaji Pandey

           Patna High Court MJC No.3407 of 2005 (6) dt.12-01-2017




                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Miscellaneous Jurisdiction Case No.3407 of 2005
                       ======================================================
                       Bikash Chandra Singh
                                                                           .... .... Petitioner/s
                                                        Versus
                       Administrator cum Managing Director Bihar State Co-operative
                       Marketing Union (Biscomaun)
                                                                          .... .... Respondent/s
                       ======================================================
                       Appearance :
                       For the Petitioner/s    :
                       For the Respondent/s      : Kiran Kumari
                       ======================================================
                       CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
                       ORAL ORDER

6       12-01-2017

No one appears on behalf of petitioner.

The case is passed over for the day. If the counsel for the petitioner will remain absent, the Court will pass necessary order in the matter.

Let this case be listed under the heading 'For Orders'.

(Shivaji Pandey, J) Mahesh/-

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