Patna High Court - Orders
Bikash Chnadra Singh vs Administrator Cum Managing Dir on 12 January, 2017
Author: Shivaji Pandey
Bench: Shivaji Pandey
Patna High Court MJC No.3407 of 2005 (6) dt.12-01-2017
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.3407 of 2005
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Bikash Chandra Singh
.... .... Petitioner/s
Versus
Administrator cum Managing Director Bihar State Co-operative
Marketing Union (Biscomaun)
.... .... Respondent/s
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Appearance :
For the Petitioner/s :
For the Respondent/s : Kiran Kumari
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CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
ORAL ORDER
6 12-01-2017No one appears on behalf of petitioner.
The case is passed over for the day. If the counsel for the petitioner will remain absent, the Court will pass necessary order in the matter.
Let this case be listed under the heading 'For Orders'.
(Shivaji Pandey, J) Mahesh/-
U