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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(2) in U.P. Jail Executive Subordinate (Non-Gazetted) Service Rules, 1980

(2)The scales of [pay] [See now Revised Pay Scale.] at the time of the commencement of these rules are given as follows :
  Name of the Post   Scale of Pay
1. Deputy Jailor ... Rs. 300-10-350-E.B.-12-470- E.B.-16-550.
2. Assistant Jailor ... Rs. 250-7-285-E.B.-9-375- E.B.-10-425.
3. Paid Apprentice Assistant Jailor ... Rs. 200 (fixed).