Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 553] [Entire Act] State of Odisha - Subsection Section 553(b) in Orissa Municipal Rules, 1953 (b)with fine which may extend to ten rupees for every day during which the breach continues after receipt of notice from the Executive Officer to discontinue such breach.
