Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(2) in Bihar Anti Terrorist Squad Rules, 2014

(2)The Inspector General will recommend for three options of choice posting for the personnel who have served satisfactorily for full tenure.