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Greater Bengaluru City Corporation -

Section 328 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

328. rupees two lakhs or with an imprisonment for period upto six months or with both.

Penalty for violation of the regulations .- Whoever contravenes any of theprovisions of the regualtions made under this Act, may be punished with a fine which