Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Mizoram - Subsection Section 17(1) in Chakma Autonomous District Council (Village Councils) Act, 2002 (1)The President shall preserve orders and shall have all powers necessary for the purposes enforcing his decision during the meeting as follows:
