Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 280(2)] [Section 280] [Entire Act]

Union of India - Subsection

Section 280(2)(f) in Cantonments Act, 1924

(f)the creation and management of Provident Funds, and the circumstances in which, and the conditions subject to which, contributions thereto shall be made from cantonment funds and by servants of [Boards] [Subs.by Act 24 of 1936, s.69, for "Cantonment Authority"];