Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Uttar Pradesh - Subsection Section 13(g) in U.P. Zamindari Abolition and Land Reforms Rules, 1952 (g)Statement in Z.A. Forms 15 and 16 showing the plots in possession of persons recorded as occupants of the land referred to in Section 16.
