Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 103] [Entire Act] State of Odisha - Subsection Section 103(4) in The Orissa Co-operative Societies Act, 1962 (4)The provisions contained in the Schedule shall apply in respect of execution proceedings taken under Clause (c) of Sub-Section (1).
