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[Cites 0, Cited by 0] [Section 471(2)] [Section 471] [Entire Act]

Bombay Presidency - Subsection

Section 471(2)(c) in The Bombay Provincial Municipal Corporations Act, 1949

(c)when the authority concerned is the Commissioner, the Transport Manager or any municipal officer, the Commissioner, the Transport Manager or such municipal officer, as the case may be.