Section 25 in Madura Sugars Limited (Acquisition and Transfer of Undertaking) Act, 1984
25. Act to have over-riding effect.
- The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force or in any instrument having effect by virtue of any law, other than this Act or in any decree or order of any Court, Tribunal or other authority.
