Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(6)] [Section 19] [Entire Act] Union of India - Subsection Section 19(6)(a) in The Electricity Regulatory Commissions Act, 1998 (a)be ineligible for further employment under the Central Government or any State Government for a period of two years from the date he ceases to hold such office;