Section 3(2)(d) in The Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(d)examine the diary of the Talathi, make remarks in the column provided for the purpose and note them briefly in his own diary;

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