Supreme Court - Daily Orders
Directorate Of Enforcement vs The State Of Maharashtra on 26 September, 2022
Bench: A.S. Bopanna, Pamidighantam Sri Narasimha
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ITEM NO.24 COURT NO.15 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 5524/2021
(Arising out of impugned final judgment and order dated 21-12-2020
in CRLWP(ST) No. 3122/2020 passed by the High Court Of Judicature
At Bombay)
DIRECTORATE OF ENFORCEMENT Petitioner(s)
VERSUS
THE STATE OF MAHARASHTRA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.90700/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT )
Date : 26-09-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Mr. Vikramjit Banerjee, ASG
Mr. Anmol Chandan, Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. Syed Abdul Haseeb, Adv.
Mr. Merusagar Samantaray, Adv.
Mr. Siddhartha Sinha, Adv.
Mr. Shivam Singhania, Adv.
Mr. Raman Yadav, Adv.
For Respondent(s) Mr. Shyam Divan, Sr. Adv.
Mr. Sidharth Luthra, Sr. Adv.
Mr. Prashant Kumar, Adv.
Mr. Anubhav Kumar, Adv.
Mr. Varun Chandioak, Adv.
Ms. Riya Seth, Adv.
Ms. Priya Kaushik, Adv.
Mr. Asif Ahmed, Adv.
Mr. Kushagra Raghuvanshi, Adv.
Mr. Amarjit Singh Bedi, AOR
Signature Not Verified
Digitally signed by
DEEPAK SINGH
Date: 2022.09.28
11:52:00 IST
Reason:
UPON hearing the counsel the Court made the following
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O R D E R
Having heard Mr. Vikramjit Banerjee, learned Additional Solicitor General for the petitioner and Mr. Shyam Divan, learned senior counsel for the respondents and keeping in view the facts and circumstances under which the impugned order has been passed by the High Court of Bombay at Mumbai, we see no reason to interfere with the same. However, question of law, if any raised, is kept open.
Needless to mention that if the petitioner has any other rights/ remedies available to them, they may avail the same in accordance with law.
The petition is accordingly, disposed of. Pending application(s), if any, shall stand disposed of.
(NISHA KHULBEY) (DIPTI KHURANA) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR