Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] State of Bihar - Subsection Section 98(3) in Bihar Minor Mineral Rules, 2017 (3)All the auctions conducted in this Chapter may or may not be through e-Auction mode and the Collector shall be competent to decide the same.
