Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Bihar - Subsection

Section 54(2)(f) in The Bihar Juvenile Justice (Care and Protection of Children) Rules, 2003

(f)to bring before the Board or the Committee, immediately juveniles or children who have not been of good behaviour during the period of supervision'