Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 4 in The Rajasthan P.W.D. Contractor's Labour Regulations, 1966 4. Payment of Wages. (a)Wages due to every worker shall be paid to him direct.(b)All wages shall be paid current coin or currency or in both.
