Calcutta High Court (Appellete Side)
Uber India Systems Pvt. Ltd. & Anr vs State Of West Bengal & Ors on 31 August, 2022
15,16 31.08.2022
mb IN THE HIGH COURT AT CALCUTTA CONSTITUTIONAL WRIT JURISDICTION APPELLATE SIDE W.P.A. No. 8986 of 2022 Uber India Systems Pvt. Ltd. & Anr.
Vs. State of West Bengal & Ors.
With W.P.A. No. 9051 of 2022 Ashok Kumar Roy & Ors.
Vs. State of West Bengal & Ors.
Mr. Ratnanko Banerji, Mr. Deepan Kumar Chatterjee, Ms. Nandini Khaitan, Mr. Pratik Shanu ...for the petitioners in W.P.A. 8986 of 2022 Mr. V. Meharia, Mr. Soumalya Ganguli ...for the petitioners in W.P.A. 9051 of 2022 Mr. S.N. Mookherjee, Mr. Amal Kumar Sen, Mr. Jaladhi Das ...for the State Mr. Nilanjan Bhattacharjee ...for the Union of India Due to paucity of time, the matters cannot be concluded today.
Accordingly, let the matters stand adjourned till September 05, 2022 when these will be enlisted at 2.00 p.m. for hearing.
(Sabyasachi Bhattacharyya, J.)