Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(vi) in Mumbai Port Trust (Licensing of Stevedores and Allied Matters) Regulations, 2012

(vi)Stevedore being adjudged insolvent or going in liquidation causing obstruction to any work in the Port.