Section 1 in The Re-Export of Imported Goods (Drawback of Customs Duties) Rules, 1995.
1. Short title, extent and commencement.
(1)These rules may be called Re-export of Imported Goods (Drawback of Customs Duties) Rules, 1995.(2)They extend to the whole of India.(3)They shall come into force on the 26th day of May 1995.
