Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(4) in The Central Electricity Regulatory Commission (Payment of fees) Regulations, 2008 (4)Fee specified in this regulation shall be paid within thirty days of the dateof grant of licence and thereafter annually by 30th April of each year
