Supreme Court - Daily Orders
Navyug Abhiyan Samiti vs The State Of Uttar Pradesh on 8 May, 2019
Bench: D.Y. Chandrachud, Hemant Gupta
1
ITEM NO.34+54 COURT NO.11 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15339/2019
(Arising out of impugned final judgment and order dated 05-10-2018
in WA No. 12589/2018 passed by the High Court Of Judicature At
Allahabad)
NAVYUG ABHIYAN SAMITI & ANR. Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.72230/2019-CONDONATION OF DELAY
IN FILING and IA No.72233/2019-EXEMPTION FROM FILING O.T. )
WITH
Diary No. 16318/2019
I.A. NO. 76107/2019- CONDONATION OF DELAY IN FILING AND I.A. NO.
76110 OF 2019-EXEMPTION FROM FILING O.T. AND I.A. N. 76112-
PERMISSION TO FILE LENGTHY LIST OF DATES.
Date : 08-05-2019 These petitions were called on for hearing today.
CORAM : HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. Gaurav Agarwal, Adv.
Ms. Shristi Gupta, Adv.
Mr. Abhishek Sharma, AOR
Mr. Ashuthosh Sharma, Adv.
Mr. P.S. Patwalia, Sr. Adv.
Mr. Sunil Gupta, Sr. Adv.
Mr. M.Shoeb Alam, AOR
Mr. Ujjwal Singh, Adv.
Mr. Gautam Prabhakar, Adv.
Mr. Mojahid Karim Khan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
SLP(C)Diary No(s). 15339/2019 Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2019.05.09 Delay condoned. 18:28:19 IST Reason:
The Special Leave Petition is dismissed. 2 Pending application(s), if any, stand disposed of accordingly. SLP(C)Diary No. 16318/2019 Since the review petition was pending in the High Court, sufficient cause for condoning the delay has been shown. Delay condoned.
Issue notice, returnable on 26 July 2019. Liberty to serve the Standing Counsel for the State of Uttar Pradesh, in addition.
In the meantime, there shall be a stay of the operation of the impugned judgment(s) and order(s) of the High Court (ASHWANI KUMAR) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER